Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 242] [Entire Act] State of Rajasthan - Subsection Section 242(1) in Rajasthan Panchayati Raj Rules, 1996 (1)Physical verification of stores will be carried out at least once in a year and in token of having done so, he will record a certificate and make a note of excesses/shortage actually found.
