Section 242 in Rajasthan Panchayati Raj Rules, 1996
242. Physical Verification.
(1)Physical verification of stores will be carried out at least once in a year and in token of having done so, he will record a certificate and make a note of excesses/shortage actually found.(2)Proper action shall be taken by head of office for recovery of loss of any store articles by fixing responsibility after proper enquiry.
