Section 4 in The Vegetable Oil Products Control Order, 1947
4.
(1)The Controller may, by general or special order prohibit or restrict the manufacture, stock or sale,-(a)of any variety or quality of vegetable oil product; or(b)of any vegetable oil product in excess of such, quantity as may be specified therein;and no person to whom such Order applies shall manufacture, stock or sell any vegetable oil product in contravention thereof.(2)Every producer shall, furnish the Controller with such details regarding,-(a)the quantities and varieties of vegetable oil products manufactured by him; and(b)the ingredients used in their manufacture and the sources from which the ingredients are obtained, as the Controller may require.
