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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2) in The Vegetable Oil Products Control Order, 1947

(2)Every producer shall, furnish the Controller with such details regarding,-
(a)the quantities and varieties of vegetable oil products manufactured by him; and
(b)the ingredients used in their manufacture and the sources from which the ingredients are obtained, as the Controller may require.