Section 66 in Andhra Pradesh Co-Operative Societies Rules, 1964
66. Restrictions on officers of society appearing as legal practitioners.
(1)No officer of a society shall appear as a legal practitioner:(i)against such society or against any other society which is a member of the former society ; or(ii)otherwise than in an honorary capacity, on behalf of such society or on behalf of any other society which is a member of the former society.(2)Any such person who contravenes the provisions of sub-rule (1) shall cease to be the officer of such society.
