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[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

State of Andhra Pradesh - Subsection

Section 66(1)(ii) in Andhra Pradesh Co-Operative Societies Rules, 1964

(ii)otherwise than in an honorary capacity, on behalf of such society or on behalf of any other society which is a member of the former society.