Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] Union of India - Subsection Section 38(b) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011 (b)general "caution notices" regarding danger of high voltage traction for public at metro railway stations and for staff at prominent places;
