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State of Tamilnadu - Section

Section 3 in The Tamil Nadu Municipal Corporations Engineering and Water Supply Subordinate Service Rules, 1996

3. Appointment.

- Appointment to the posts specified in column (1) of the Table below shall be made by the methods specified in the corresponding entries in column (2) thereof:-
Name of the Post Method of recruitment
(1) (2)
Junior Engineer (i) By promotion from the holders of the postsof Technical Assistants
Technical Assistant (i) By direct recruitment; and
(ii) By promotion from the holder of the postsof Skilled Assistant, Grade 1.
Skilled Assistant, Grade I (i) By direct recruitment; and
(ii) By promotion from the holder of the postsof Skilled Assistant, Grade II.
Skilled Assistant, Grade II (i) By direct recruitment; and
(ii) By promotion from the holder of the post ofCategories 1 to 6 in the Corporation Basic Service.