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State of Tamilnadu - Section
Section 3 in The Tamil Nadu Municipal Corporations Engineering and Water Supply Subordinate Service Rules, 1996
3. Appointment.
- Appointment to the posts specified in column (1) of the Table below shall be made by the methods specified in the corresponding entries in column (2) thereof:-| Name of the Post | Method of recruitment |
| (1) | (2) |
| Junior Engineer | (i) By promotion from the holders of the postsof Technical Assistants |
| Technical Assistant | (i) By direct recruitment; and |
| (ii) By promotion from the holder of the postsof Skilled Assistant, Grade 1. | |
| Skilled Assistant, Grade I | (i) By direct recruitment; and |
| (ii) By promotion from the holder of the postsof Skilled Assistant, Grade II. | |
| Skilled Assistant, Grade II | (i) By direct recruitment; and |
| (ii) By promotion from the holder of the post ofCategories 1 to 6 in the Corporation Basic Service. |