Madhya Pradesh High Court
M/S/ Shukla Filing Center Ratanoura ... vs Bharat Pertoleum Corporation Limited ... on 4 July, 2022
Author: Anand Pathak
Bench: Anand Pathak
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WP No. 4284 of 2019 (M/S/ SHUKLA FILING CENTER RATANOURA DEALER BHARAT PERTROLEUM CORPORATION LIMITED THROUGH Vs BHARAT PERTOLEUM CORPORATION LIMITED THROUGH AND OTHERS) Dated : 04-07-2022 List along with A.C.No.66/2019.
(ANAND PATHAK) JUDGE Anil* ANIL KUMAR CHAURASIYA 2022.07.06 22:40:52
-07'00'