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[Cites 0, Cited by 0] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(6) in The Bangalore Metro Railway (General) Rules, 2011

(6)Notwithstanding, anything contained in sub-rules (1) to (5), the third rail power supply shall be 'Switched off' in all cases of evacuation in which passengers are required to come on the raised walkway and the track.