Delhi High Court
R C Bhatia vs Shyam Lal College(Evening) Through Its ... on 26 March, 2019
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
Reserved on: 19.02.2019
Pronounced on: 26.03.2019
+ W.P.(C) 12712/2009 & CM APPLN. 13404/2009 & 21945/2010
R C BHATIA ..... Petitioner
Through Dr.Aurobindo Ghose, Adv. with
Mr.Prem Bhushan Dewan &
Ms.Gurjeet Kaur, Advs.
versus
SHYAM LAL COLLEGE(EVENING)
THROUGH ITS PRINCIPAL AND ORS ..... Respondents
Through Mr.Yashraj Singh Deora, Adv. with
Mr.Shyam Agarwal, Adv. for R-1.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
JUDGMENT
For detailed judgment, see W.P. (C) 8597/2009 titled Swarn Bhanot Vs. University of Delhi & Ors. dated 26.03.2019.
(SURESH KUMAR KAIT) JUDGE MARCH 26, 2019 ab