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[Cites 0, Cited by 0] [Section 22(5)] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(5)(c) in Manonmaniam Sundaranar University Act, 1990

(c)The members of the Standing Committee on Academic Affairs, other than the ex-officio members, shall hold office for a period of three years: