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[Cites 0, Cited by 0] [Section 16A(5)] [Section 16A] [Entire Act]

State of Punjab - Subsection

Section 16A(5)(ii) in The Punjab Capital (Development and Regulation) Building Rules, 1952

(ii)Different amount may be prescribed for different buildings depending upon situation of the site, size thereof, the type and extent of the proposed construction and other relevant factors.