Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of West Bengal - Subsection

Section 36(5) in West Bengal Electrical Licensing Rules, 2017

(5)A Licence shall not be granted to the Supervisor so long as he is employed by a licensed Contractor or as an Electrical Supervisor for carrying out or supervising electrical installation work under regulation 29 (1) of the Central Electricity Authority (Measures Relating to Safety and Electric Supply) Regulations, 2010.