Himachal Pradesh High Court
Rajesh Sharma & Others vs . Hdfc Ergo General Ins. on 17 July, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Rajesh Sharma & others vs. HDFC ERGO General Ins. Co.
.
FAO No. 132 of 2023 17.07.2023 Present: Mr.H.C. Sharma, Advocate, for the appellants.
Notice, returnable within four weeks, on taking steps within a week, be issued to the respondent.
Records be requisitioned.
(Vivek Singh Thakur) r Judge July 17, 2023 (Purohit) ::: Downloaded on - 17/07/2023 20:47:37 :::CIS