Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1238(3)] [Section 1238] [Entire Act]

Bengal Presidency - Subsection

Section 1238(3)(ii) in Police Regulations, Bengal , 1943

(ii)The officers-in-charge of District Intelligence Branches and of the Detective Departments shall similarly check the bills of their staff and certify as directed in clause (i).