Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(v) in Rajasthan Civil Services (Medical Attendance) Rules, 1970

(v)[Retired Judges of the Rajasthan High Court to the extent indicated in Rule 11 of these rules] [Inserted vide F. D. Notification No. F. 12 (2) FD (Gr. 2)\78 dated 8-1-1981 [1-1-1981].].