Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Chattisgarh - Subsection Section 34(d) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987 (d)He shall prepare the Departmental budget and be responsible for distribution and expenditure of departmental funds and tor the care of departmental property.
