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State of Chattisgarh - Section

Section 34 in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

34. Responsibilities and duties, etc., of Head of Department.

- As a Department is the primary unit of teaching, research and extension in a particular field of knowledge within a Faculty, the responsibilities and duties of the Head of Department shall be as follows
(a)He shall be responsible to the Dean for organisation of the teaching, in the Department, for the quality and efficient progress of the work related therewith and for the formulation and execution of Departmental policies as they effect the Department.
(b)He shall report on the teaching, research and extension work of the Department to the Dean of College concerned with copies to other Deans of Colleges and the Dean.
(c)He shall have general supervision of the work of students in the Department.
(d)He shall prepare the Departmental budget and be responsible for distribution and expenditure of departmental funds and tor the care of departmental property.
(e)He shall regularly call meetings of the department staff for discussion of policies, educational procedures and research and inform staff members of the Department regarding the nature and scope of the work in charge of Department.
(f)To exercise such powers and discharge such duties as may be delegated or entrusted to him by the Director, Research and Director, Extension and to be responsible through the Dean to the Officer, whose powers and duties he exercises.
C. Others employees of the Vishwavidyalaya and their conditions of Service etc.