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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(2) in The Orissa Administrative Tribunal (Recruitment and Conditions of Service of Officers and Staff) Rules, 1999

(2)The procedure for conducting examination for direct recruitment to other Class-III and Group 'D' posts shall be such as may be directed by the Chairman keeping in view of the specific job requirement of each such post.