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State of Odisha - Section

Section 12 in The Orissa Administrative Tribunal (Recruitment and Conditions of Service of Officers and Staff) Rules, 1999

12. Recruitment Examination.

(1)The Scheme of the examination for direct recruitment of Junior Assistant shall be such as specified in Orissa Ministerial Services (Method of Recruitment to the posts of Junior Assistants in Heads of Department) Rules, 1994.
(2)The procedure for conducting examination for direct recruitment to other Class-III and Group 'D' posts shall be such as may be directed by the Chairman keeping in view of the specific job requirement of each such post.