Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Uttar Pradesh - Subsection

Section 50(1) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(1)The powers, functions and duties of the Officers and other servants of Zila Panchayats and Kshettra Panchayats shall be such as may be provided by or under this Act, by or under any other enactment by rules.