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State of Uttar Pradesh - Section

Section 50 in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

50. Powers, functions and duties of officers and other servants of Zila Panchayats and Kshettra Panchayats.

(1)The powers, functions and duties of the Officers and other servants of Zila Panchayats and Kshettra Panchayats shall be such as may be provided by or under this Act, by or under any other enactment by rules.
(2)Subject to the provisions of sub-section (1) heads of departments of a Zila Panchayat in the case of officers and other servants working in their respective departments and the Mukhya Adhikari in the case of other officers and servants may assign to them powers, functions and duties and the Khand Vikas Adhikari may assign powers, duties and functions to officers and other servants employed with the Kshettra Panchayat of which he is the Khand Vikas Adhikari.