Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(a) in The Orissa State Electricity Board (General Conditions of Supply) Regulations, 1995

(a)Low tension consumers - Low tension consumers shall, in all cases and at their cost provide a safety device in the form of linked quick break main switch and a main fuse on each phase other than the earthed neutral. The switch shall be fixed within one meter of the meter Board/meter box supplied by the Board or the consumer, as the case may be, or in such other position as may be approved by the Engineer.