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[Cites 0, Cited by 0] [Section 82(3)] [Section 82] [Entire Act]

State of Assam - Subsection

Section 82(3)(b) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(b)Terrace water collection:- The terrace shall be connected to a sump or the well through a filtering tank by PVC pipe. A valve system shall be incorporated to enable the first part of the rain water collected to be discharged out to the soil if it is dirty;