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Madhya Pradesh High Court

Ajay Singh Kushwah vs Pradeep Singh on 28 June, 2022

Author: Rajeev Kumar Shrivastava

Bench: Rajeev Kumar Shrivastava

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CR No. 199 of 2020 (AJAY SINGH KUSHWAH AND OTHERS Vs PRADEEP SINGH AND OTHERS) Dated : 28-06-2022 List along with M.P. No.3059/2020.

Interim relief, if any, granted earlier shall continue till next date of hearing.

(RAJEEV KUMAR SHRIVASTAVA) JUDGE Shubhankar Digitally signed by SHUBHANKAR MISHRA Date: 2022.06.28 17:54:07 +05'30'