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[Cites 0, Cited by 0] [Section 30(21)] [Section 30] [Entire Act]

State of Punjab - Subsection

Section 30(21)(c) in Punjab Urban Planning and Development Building Rules, 2018

(c)One tap with a floor trap or a sink in kitchen.
(ii)The requirements for fitments for drainage and sanitation in the case of buildings other than residences shall be in accordance with Table 36 to Table 49.