Section 2(1)(b) in The Orissa Fiscal Responsibility and Budget Management Rules, 2005

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State of Odisha - Subsection

Section 2(1)(b) in The Orissa Fiscal Responsibility and Budget Management Rules, 2005

(b)"Budget at a glance" means the Budget at a glance containing consolidated information on state's receipt and expenditure and other related information as placed before the Legislature along with the Budget;

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State of Odisha - Subsection

Section 2(1)(b) in The Orissa Fiscal Responsibility and Budget Management Rules, 2005