Section 2(1) in The Orissa Fiscal Responsibility and Budget Management Rules, 2005
(1)In these rules, unless the context otherwise requires(a)"Act" means the Orissa Fiscal Responsibility and Budget Management Act, 2005;(b)"Budget at a glance" means the Budget at a glance containing consolidated information on state's receipt and expenditure and other related information as placed before the Legislature along with the Budget;(c)"Form" means a Form appended to these rules;(d)"GSDP" means the Gross State Domestic Product at Current Prices;(e)"Mandated Revenue" means the sum total of state's share in central taxes and the non plan revenue deficit grant received from Government of India; and(f)"section" means a Section of the Act.
