Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 156] [Entire Act] State of Jharkhand - Subsection Section 156(b) in Bihar Education Code, 1961 (b)In the case of untrained candidates, the age-limit is fixed at 27 years except in the cases of Scheduled Castes, Scheduled Tribes and female candidates where the maximum age-limit shall be 30.
