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State of Uttar Pradesh - Section

Section 17 in The U.P. Subordinate (Co-operative and Panchayat) Audit Service Rules, 1980

17. Syllabus and Rules for the Examination.

- The syllabus and the rules relating to the Competitive Examination shall be as prescribed by the Government in consultation with the Commission.Note. - The syllabus and the rules prescribed at the time of promulgation of these rules are given in Appendix 'A' to these rules.