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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(3) in Punjab State Electricity Regulatory Commission (Open Access) Regulations, 2005

(3)Such Open Access shall be available on payment of surcharge and/or additional surcharge as may be determined by the Commission in accordance with the provisions of Regulation 17 and 18, in addition to payment of transmission and/or wheeling charges, as the case may be.