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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Manipur - Subsection

Section 3(7) in Manipur International University Act, 2018

(7)The University established and incorporated by this Act shall be deemed to have been established, created and incorporated for the purpose, among others, of making provisions for imparting quality education and training,,for research and for the advancement and dissemination of knowledge and wisdom in such subjects and branches as the University may deem fit.