Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Uttar Pradesh - Subsection Section 13(1) in The U.P. Shri Badrinath Temples Rules, 1940 (1)If the number of candidates, who are duly nominated and who have not withdrawn their candidature in accordance with Rule 11 exceeds the number of the vacancies, votes shall be taken.
