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State of Uttar Pradesh - Section

Section 13 in The U.P. Shri Badrinath Temples Rules, 1940

13. Result of nomination.

(1)If the number of candidates, who are duly nominated and who have not withdrawn their candidature in accordance with Rule 11 exceeds the number of the vacancies, votes shall be taken.
(2)If the number of such candidates is equal or less than the number of vacancies, all such candidates shall be declared to be duly elected and the Returning Officer shall report the result in accordance with Rule 17.Voting