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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(16) in Tamil Nadu Electricity Grid Code, 2005

(16)Disturbance Recorders and Event Loggers: Every generating station connected to the Grid at 230 kV or above, 230 kV sub-stations with transformation capacity more than 200 MVA, all substations of voltage 400 kV and above shall be provided with disturbance recorders and event loggers and shall be synchronized with a common time reference of Global Position Satellite (GPS) System.