Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Bihar - Subsection Section 9(x) in Bihar Street Vendors (Protection of livelihood and regulation of Street Vending) Schemes 2017 (x)Validity (Since the law provides for survey every five year, the certificate of vending should also be issued for five year)-
