Section 9 in Bihar Street Vendors (Protection of livelihood and regulation of Street Vending) Schemes 2017
9. The form and manner in which the certificate of vending shall be issued to a street vendor.
- (i) Photo of the vendor-(ii)Name of the vendor-(iii)Name of the spouse or dependent child if involved in vending with the vendor-(iv)Age and Sex of the person/s whose photo appears-(v)Address of residence-(vi)Category of Vending (Mobile/Stationary/Natural/Weekly etc.)-(vii)Name of Vending Place (whether it is historical place, park, market, in front of school/college/hospital/bus stand or malls etc.)-(viii)Name of the Municipal body-(ix)Date of Issuing Vending Certificate-(x)Validity (Since the law provides for survey every five year, the certificate of vending should also be issued for five year)-(xi)Unique Registration Number-
