Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Gujarat - Subsection Section 34(2) in Kamdhenu University Act, 2009 (2)The University through its Research Council shall be the principal agency for research activities in Veterinary, Animal Husbandry, Dairy, Fisheries and allied Sciences within its jurisdiction.
