Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19A] [Entire Act] State of Punjab - Subsection Section 19A(c) in The Punjab Land Revenue Rules (c)owing to age or physical or mental incapacity or absence from the estate, he is unable to discharge the duties of his office ; or
