Himachal Pradesh High Court
Mohan Singh & Another vs . Hans Raj & Others on 19 October, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Mohan Singh & another vs. Hans Raj & others .
RSA No. 293 of 2022 19.10.2022 Present: Mr. Shivam Prashar, Advocate, proxy counsel for the appellants.
Notice be issued to the respondents, returnable for 13.12.2022, on steps being taken within one week.
r CMP No. 14624 of 2022 Notice in the aforesaid terms.
(Satyen Vaidya) Judge 19th October, 2022 (kck) ::: Downloaded on - 19/10/2022 20:05:12 :::CIS