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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(1)(b) in Bachelor of Hotel and Tourism Management Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(b)The candidates who have passed qualifying examination from the other Board, the percentage of marks obtained in qualifying examination shall be the merit marks.