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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(1) in Bachelor of Hotel and Tourism Management Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(1)
(a)For the candidates who have passed the Qualifying Examination from any of the Boards mentioned in the sub-rule (1), sub-rule (2), sub-rule (3) or, as the case may be. sub-rule (4) of rule 5, the percentage of marks obtained in qualifying examination shall be the merit marks.
(b)The candidates who have passed qualifying examination from the other Board, the percentage of marks obtained in qualifying examination shall be the merit marks.