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Union of India - Section

Section 30 in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

30. Special Provisions for filling fuel tanks of motor vehicles and unloading of tank-truck in Auto LPG dispensing station.

(1)Auto LPG shall not be filled in fuel tank of motor vehicle while the engine of the vehicle is running.
(2)During the period of unloading of Auto LPG from tank-truck to the storage vessels, operation of dispensing Auto LPG to motor vehicles shall not be carried out.