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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(3) in The Tamil Nadu Acquisition of Land for Industrial Purposes Act, 1997

(3)It shall [come into force on such date] [Came into force on the 21st day of September 2001 vide G.O. Ms. No. 35, Revenue, [LAI (1)], dated 21.9.2001.] as the Government may, by notification, appoint.