Himachal Pradesh High Court
Mandeep Bhadyaria vs . State Of H.P And Others on 19 April, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Mandeep Bhadyaria Vs. State of H.P and others CWP No.884 of 2022 .
19.4.2022 Present: Mr. Ajay Sipahiya, Advocate for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General, for respondents No.1 and 4State.
Mr. Rajinder Thakur, Advocate, for respondents No.2 and 3.
CMP No. _______ in CWP No.884 of 2022 Heard. Application be registered.
Taking into consideration the averments made in this application, we deem it proper to grant four weeks time to the respondents for filing compliance affidavit.
The application stands disposed of.
To come up for compliance on 24.5.2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 19.4.2022 (mamta) ::: Downloaded on - 20/04/2022 20:06:37 :::CIS