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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(2)(e) in The Chhattisgarh Transit (Forest Produce) Rules, 2001

(e)Transport of privately owned timber under the Lok Vaniki Mission, shall also be done according to the procedure prescribed above.