Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Chattisgarh - Subsection Section 4(1) in Chhattisgarh State Eligibility Test Rules, 2013 (1)Examination shall be conducted only in those subjects which are permitted by University Grants Commission and notified accordingly prior to the commencement of the examination.
