Section 4 in Chhattisgarh State Eligibility Test Rules, 2013

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State of Chattisgarh - Section

Section 4 in Chhattisgarh State Eligibility Test Rules, 2013

4. Subject.

(1)Examination shall be conducted only in those subjects which are permitted by University Grants Commission and notified accordingly prior to the commencement of the examination.

(2)It shall be an essential pre-requisite for the candidates to pass two year post graduate degree or an equivalent post graduate degree in concerned subject with minimum marks, as prescribed in sub-rule 5(1) and 5(2) of these rules from a recognized university or an equivalent degree from a Foreign University.

(3)Valid degree holder candidates are eligible to participate in subjects corresponding to the subject group as under :-

S. No.	Subject Group	Subjects
1.	Political Science	Political Science or Public Administration
2.	Economics	Economics or Applied Economics
3.	History	History or ancient Indian History Culture andArcheology
4.	Physical Science	Physics or Electronics
5.	Chemical Science	Chemistry or Biochemistry or Applied Chemistryor Industrial Chemistry or Environmental Chemistry or AppliedBiochemistry
6.	Life Science	Botany or Zoology or Microbiology or Bio-Scienceor Bio-technology or Limnology or Genetics or EnvironmentalScience or Bioinformatics or Industrial Microbiology.
7.	Mathematics	Mathematics or Statistics

Note. - In addition to the above, State/State Agency shall have the power to add or alter the subjects and the subject groups in accordance with the directions of the University Grant Commission in this matter. But the same must be duly notified prior to the commencement of the examination.

(3)A candidate shall be eligible for appointment only in a subject in which he has passed the Post-Graduate Examination and SET.

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State of Chattisgarh - Section

Section 4 in Chhattisgarh State Eligibility Test Rules, 2013

4. Subject.