Delhi High Court - Orders
Rajesh Kumar Arora & Ors vs Union Of India & Anr on 22 September, 2020
Author: Navin Chawla
Bench: Navin Chawla
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6640/2020 & CM APPL. 23126/2020
RAJESH KUMAR ARORA & ORS.
..... Petitioners
Through: Mr.Rahul Kochar & Mr.Nitin Gulati,
Advs.
versus
UNION OF INDIA & ANR.
..... Respondents
Through: Mr.Awadhesh Kumar Singh, Adv.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 22.09.2020 This petition has been heard through video conferencing. The learned counsel for the petitioners submits that the case of the petitioners is covered by the judgment dated 04.11.2019 of this Court passed in W.P.(C) 9088/2018, titled Mukut Pathak & Ors. v. Union of India & Anr.
Recording the above statement, the present petition is disposed of in terms of the abovementioned judgment.
NAVIN CHAWLA, J SEPTEMBER 22, 2020/rv